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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(1)(f) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

(f)insist on boring repetition of his own arguments or on the irrelevancy of the arguments placed by other members during discussion ;