Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Andaman and Nicobar Islands - Section

Section 97 in The Andaman and Nicobar Islands Port Rules, 2004

97. Payment of charges.

- The owner shall immediately on demand pay all charges prescribed by the Board as and when demanded by the Deputy Conservator of Ports, in the shape of anchorage/Berth hire/Beaching charges, crane hire charges and any other charges as applicable before such services are rendered.