Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(4) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(4)The State Government may also certify or recognise any institution as Children Home for the purpose of this Act.