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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(11) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(11)"homoeopathy" means a system of Medicine as may be defined under the West Bengal Homeopathic System of Medicine Act, (West Bengal Act No XXXIII of 1963 or Act of similar kind;