Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(l) in Rajasthan Animals and Birds Sacrifice (Prohibition) Act, 1975 (l)the amount due to Government from the licensee by way of royalties or due to other Governments by way of taxes not paid:
