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Supreme Court - Daily Orders

Pune District Central Cooperative Bank ... vs Union Of India on 5 December, 2017

     Item NO.19                             1

                             REGISTRAR COURT. 2               SECTION X

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS


                              BEFORE THE REGISTRAR MR. SANJAY PARIHAR

     IA 57411/2017, in Writ Petition(s)(Civil)       No(s).   534/2017

     PUNE DISTRICT CENTRAL COOPERATIVE BANK LTD.              Petitioner(s)

                                          VERSUS

     UNION OF INDIA & ORS.                                    Respondent(s)

     (FOR ADMISSION and IA No.57415/2017-EXEMPTION FROM FILING O.T. and
     IA No.57411/2017-APPROPRIATE ORDERS/DIRECTIONS)


     WITH
     W.P.(C) No. 601/2017 (X)
     (FOR ADMISSION and IA No.64239/2017-DIRECTION and IA
     No.64208/2017-EXEMPTION FROM FILING O.T.)

      W.P.(C) No. 623/2017 (X)
     (FOR ADMISSION and IA No.66118/2017-EXEMPTION FROM FILING O.T. and
     IA No.66112/2017-APPROPRIATE ORDERS/DIRECTIONS)

      W.P.(C) No. 701/2017 (X)
     (FOR ADMISSION and IA No.73859/2017-APPROPRIATE ORDERS/DIRECTIONS)

      W.P.(C) No. 975/2017 (X)
     (FOR ADMISSION and IA No.102913/2017-EXEMPTION FROM FILING O.T. and
     IA No.102912/2017-APPROPRIATE ORDERS/DIRECTIONS)



     Date : 05-12-2017 These matters were called on for hearing today.



     For Petitioner(s)       Ms. Himanshi Gupta,Adv.
                             Mr. Ravindra Keshavrao Adsure, AOR

                             Mr. Vinodh Kanna B., AOR
Signature Not Verified

Digitally signed by
MADHU GROVER
Date: 2017.12.06             Ms. Artha Deep,Adv.
14:48:24 IST
Reason:                      M/S. S.M. Jadhav and Company, AOR

                             Mr. Anand Landge,Adv.
                             Mr. Nitin Gaware,Adv.
Item NO.19                           2

                      Mr. Jay Kishor Singh, AOR

For Respondent(s)     Ms. Swati Setia,Adv.
                      Mr. Ramesh Babu M. R., AOR


             UPON hearing the counsel the Court made the following
                                O R D E R

W.P.(C) Nos. 534,601 and 623/2017 Respondent Nos. 2 and 3 in W.P(C) No. 534/2017 have already filed the counter affidavit.

Service of notice is complete on the other respondents but no one has entered appearance on their behalf. Viewed thus, the matters shall be processed for listing before the Hon'ble Court under the rules.

W.P.(C) No. 701/2017

Service of notice is complete on all the respondents but no one has entered appearance on their behalf. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.

W.P.(C) No. 975/2017

File not received.

List again on 2.2.2018.

SANJAY PARIHAR Registrar MG