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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Telangana - Subsection

Section 40(f) in Telangana Urban Areas (Development) Act, 1975

(f)ascertaining whether any land is being or has been developed in contravention of the Master Plan, or Zonal Development Plan or without the permission referred to in section 13 or in contravention of any condition subject to which such permission has been granted; or