Allahabad High Court
Chandrasen vs Surendra Verma & Others on 7 July, 2010
Court No. - 40 Case :- FIRST APPEAL No. - 254 of 2010 Petitioner :- Chandrasen Respondent :- Surendra Verma & Others Petitioner Counsel :- Rishu Mishra,Umakant Respondent Counsel :- Vinod Sinha,Mahesh Sharma Hon'ble Satya Poot Mehrotra,J.
Hon'ble S.C. A2arwal.J. As prayed by Shri Umakant, learned counsel for the appellant, put-up as fresh on 12th July, 2010. Order Date :- 7.7.2010 Ajeet