Delhi High Court - Orders
Shishir Chand vs The Central Information Commission & ... on 12 September, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11820/2021 & CM APPLs. 38010/2022, 38023/2022,
46873/2023
SHISHIR CHAND ..... Petitioner
Through: None
versus
THE CENTRAL INFORMATION COMMISSION & ANR.
..... Respondents
Through: Mr. Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for CIC
Mr. T Singhdev, Mr. Tanishq
Srivastava, Mr. Abhijit Chakravarty,
Ms. Anum Hussain, Advocates for
R-2
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 12.09.2023
1. On 21.08.2023 this Court had directed the Petitioner to file the fifteen applications filed by the Petitioner under the Right to Information Act, 2005 to demonstrate that the Petitioner has not abused the process of law by filing repeated applications under the RTI Act.
2. Today, an adjournment slip has been filed by the Petitioner.
3. List on 10.10.2023.
SUBRAMONIUM PRASAD, J SEPTEMBER 12, 2023/Rahul This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:34:58