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[Cites 0, Cited by 0] [Section 261(2)] [Section 261] [Entire Act]

State of Rajasthan - Subsection

Section 261(2)(xxiv) in Rajasthan Land Revenue Act 1956

(xxiv)regulating the mode of preparation of lists of Government lands under section 115 and prescribing the manner in which inquiries shall be made respecting such lands,