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[Cites 0, Cited by 5] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(1) in The Wakf Act, 1995

(1)The Board shall examine the auditor’s report, and may call for the explanation of any person in regard to any matter mentioned therein, and shall pass such orders as it thinks fit including orders for the recovery of the amount certified by the auditor under sub-section (2) of section 47.