Section 11(2) in The Rajasthan Soil and Water Conservation Act, 1964
(2)The District Committee shall consist of-(a)the collector, who shall also be the chairman thereof;(b)the Pramukh of the Zila Parishad;(c)the Executive Engineer, Irrigation Department, exercising jurisdiction in the district or any part thereof;(d)the Divisional Forest Officer exercising jurisdiction in the district or any part thereof;(e)the District Agriculture Officer exercising jurisdiction in the district or any part thereof;(f)the District Soil Conservation Officer;(g)a person interested in soil and water conservation chosen annually by the Zilla Parishad:Provided that an Executive Engineer or a Divisional Forest Officer or a District Agriculture Officer shall have a right of participation in only such proceedings of the District Committee as relate to a plan covering an area in which he exercises jurisdiction as such Engineer or Officer.
