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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(2)(e) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(e)to call for information from and give directions to handicraft artisan, self employed persons, employers, dealers and producer of handicraft products for the proper administration of the fund and implementation of the scheme ;