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State of Haryana - Section

Section 1031 in Punjab Jail Manual

1031. Supply of water for other purposes.

- Suitable provision for bathing shall be made in every jail, and an adequate supply of water maintained in the bathing troughs, not only at the time the bathing parade is in progress, but over-night, for use in case of fire. Half a chhatak of oil sarson shall be supplied to each prisoner for massage once in two months but the interval between each supply shall not be less then a month.SECTION IVDisposal of the dead