Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of West Bengal - Subsection Section 51(5) in Kolkata Municipal Corporation Building Rules, 2009 (5)They shall not accept any employment for preparation and submission of plans, if the same is intended to be executed in contravention of the provisions of the Act.
