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[Cites 0, Cited by 1] [Section 4(2)] [Section 4] [Entire Act]

Bengal Presidency - Subsection

Section 4(2)(a) in The Bengal Public Parks Act, 1904

(a)regulate the admission of persons, horses and ponies, and carriages, palanquins and other conveyances, into the park, and prescribe fees to be paid therefor;