Himachal Pradesh High Court
Hpseb Ltd. & Ors. vs . Manju Rani & Ors. on 30 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
HPSEB Ltd. & Ors. Vs. Manju Rani & Ors.
LPA No.184 of 2021 .
30.03.2022 Present: Mr. Tara Singh Chauhan, Advocate, for the appellants.
None for respondent No.1.
Ms. Ritta Goswami, Additional Advocate General, for respondents No.2 to 4-State.
List on 09.05.2022.
Show the name of Mr. Varun Thakur, Advocate for respondent No.1, in the cause list henceforth.
(Mohammad Rafiq)
Chief Justice
(Jyotsna Rewal Dua)
March 30, 2022 Judge
R.Atal/Mukesh
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