Gujarat High Court
Commissioner Central Excise Ahmedabad ... vs Ashima Dyecot Pvt Ltd on 7 November, 2014
Bench: M.R. Shah, R.D.Kothari
O/OJCA/617/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (OJ) NO. 617 of 2014
In
STAMP NUMBER NO. 2159 of 2014
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COMMISSIONER CENTRAL EXCISE AHMEDABAD I....Applicant(s)
Versus
ASHIMA DYECOT PVT LTD....Respondent(s)
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Appearance:
MR HRIDAY BUCH, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE R.D.KOTHARI
Date : 07/11/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Rule returnable on 10th December, 2014.
(M.R.SHAH, J.) (R.D.KOTHARI, J.) /phalguni/ Page 1 of 1