Section 42(4) in Rajasthan Co-operative Societies Rules, 2003
(4)A copy of the balance sheet and profit and loss account to be presented at the annual general meeting under sub-section (1) of section 25 and a copy of the report of the committee under sub-rule (2) above, shall be affixed on the' notice board of the society at least fourteen days before the date fixed for the annual general meeting.
