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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(5)(c) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991

(c)the licensee has, in the premises of the saw mill or saw pit wood which he is not able to account for satisfactorily and consequently which is liable for confiscation under Sub-section (2) of Section 10,