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Supreme Court - Daily Orders

Malik Mazhar Sultan vs U.P. Public Service Commission Through ... on 16 October, 2023

                                                   1

     ITEM NO.22                         COURT NO.1                   SECTION III-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                   Civil Appeal    No(s).1867/2006

     MALIK MAZHAR SULTAN & ANR.                                          Appellant(s)

                                                  VERSUS

     U.P. PUBLIC SERVICE COMMISSION
     THROUGH ITS SECRETARY & ORS.                                        Respondent(s)

     (List Civil Appeal with I.A NO. 26516,26524,51919,51992 and
     52071/23
      IA No. 52071/2023 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 26524/2023 - CLARIFICATION/DIRECTION
      IA No. 26516/2023 - INTERVENTION APPLICATION
      IA No. 51992/2023 - INTERVENTION/IMPLEADMENT
      IA No. 51919/2023 - INTERVENTION/IMPLEADMENT)

     Date : 16-10-2023 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE J.B. PARDIWALA
                         HON'BLE MR. JUSTICE MANOJ MISRA

     For Appellant(s)
                                   Mr. Ejaz Maqbool, AOR

     For Respondent(s)             Mrs. Aishwarya Bhati, A.S.G.
                                   Mr. R Bala, Sr. Adv.
                                   Mr. Pratyush Shrivastava, Adv.
                                   Mrs. Swarumapa Chaturvedi, Adv.
                                   Mrs. Chitrangda Rastaravara, Adv.
                                   Mr. Arvind Kumar Sharma, AOR

     (Amicus)                      Mr. Vijay Hansaria, Sr. Adv.
                                   Ms. Kavya Jhawar, Adv.
                                   Ms. Sneha Kalita, AOR

                                   Mr. Lakshmi Raman Singh, AOR

                                   Ms. Kamini Jaiswal, AOR
Signature Not Verified


                                   Mr. Radha Shyam Jena, AOR
Digitally signed by
Sanjay Kumar
Date: 2023.10.16
17:57:52 IST
Reason:


                                   Mr. Parijat Sinha, AOR

                                   Mr. Narendra Kumar, AOR
             2

Mr. Krishnayan Sen, AOR

Mr. Anil Shrivastav, AOR

Mr. Kamal Mohan Gupta, AOR

Mr. Prakash Kumar Singh, AOR

Mr. Sibo Sankar Mishra, AOR

Mr. Satish Pandey, AOR
Mr. Akbar Ali, Adv.
Mr. Braj Kishore Mishra, Adv.
Mrs. Lalita Gupta, Adv.
Ms. Jai Jaimini Pandey, Adv.
Ms. Sadiya Shakeel, Adv.
Mr. Pradeep Kumar Dwivedi, Adv.
Mr. Shah Syed Samadur Rahman, Adv.
Mr. Anirudh Bankura, Adv.
Mr. Harendra Kumar Sharma, Adv.
Mr. Manmohan Shrma, Adv.

Mr. Samir Ali Khan, AOR
Mr. Pranjal Sharma, Adv.

Mrs. D. Bharathi Reddy, AOR
Ms. Adviteeya, Adv.

Mr. Arjun Garg, AOR
Mr. Aakash Nandolia, Adv.
Ms. Sagun Srivastava, Adv.
Ms. Shreya Bansal, Adv.
Mr. Aniket Singh, Adv.

Ms. A. Subhashini, AOR

Ms. Binu Tamta, AOR

M/S. Arputham Aruna And Co

Mr. Aravindh S., AOR
Mr. Abbas, Adv.

Mr. Shuvodeep Roy, AOR
Mr. Kabir Shankar Bose, Adv.
Mr. Deepayan Dutta, Adv.
Mr. Saurabh Tripathi, Adv.

Mr. Sunil Kumar Verma, AOR
Ms. G. Indira, AOR
Mr. Jatinder Kumar Bhatia, AOR
Mr. Vishnu Sharma, AOR
             3

Ms. Mrinal Gopal Elker, AOR

Mr. Siddhesh Shirish Kotwal, Adv.
Ms. Ana Upadhyay, Adv.
Ms. Manya Hasija, Adv.
Mr. Tejasvi Gupta, Adv.
Mr. Pawan Upadhyay, Adv.
Mr. Nirnimesh Dube, AOR

Mr. Suvendu Suvasis Dash, AOR
Mr. Ashok Kumar Singh, AOR
Mr. Pradeep Misra, AOR

Ms. S. Janani, AOR
Mr. Nidhesh Gupta, Sr. Adv.
Ms. Sharika Rai, Adv.

Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Rajkumari Divyasana, Adv.

Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Mr. Kamlendra Mishra, AOR

Mr. Y. Raja Gopala Rao, AOR
Ms. Hemantika Wahi, AOR
Mr. T. V. Ratnam, AOR
Mr. M. Yogesh Kanna, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. R. Sathish, AOR
Ms. Asha Jain Madan, AOR
Mr. Abhijit Sengupta, AOR
Mr. T. Mahipal, AOR
Mr. Santosh Kumar - I, AOR
Mr. Jagjit Singh Chhabra, AOR

Mr. Ajay Pal, AOR
Mr. Mayank Dahiya, Adv.
Ms. Sugandh Rathor, Adv.

Mrs. Bina Gupta, AOR

Mr. Sunil Kumar Jain, AOR
Ms. Rashika Swarup, Adv.

Mr. Anandh Kannan N., AOR

Mr. Siddharth, AOR

Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Nishant Sharma, Adv.
             4

Mr. Akshay Subhash Jagtap, Adv.
Mr. Tushar D.bhelkar, Adv.
Mr. Swapnil Anil Walde, Adv.

Mr. K. K. Mohan, AOR
Mr. T. V. George, AOR
Mr. B. Balaji, AOR
Mr. Ashwani Kumar, AOR
Mr. Karan Bharihoke, AOR

Mr. Barun Kumar Sinha, A.A.G.
Mr. Rajiv Shanker Dvivedi, Adv.
Ms. Tulika Mukherjee, AOR
Ms. Aastha Shrestha, Adv.
Mr. Beenu Sharma, Adv.

Mr. Rushab Aggarwal, Adv.
Mr. Japneesh Singh Bhatia, Adv.
Ms. Ridhima Juneja Aggarwal, Adv.
Mr. Shailesh Madiyal, AOR

Mr. R. Nedumaran, AOR

Ms. Sumita Hazarika, AOR

Ms. Asha Gopalan Nair, AOR

Mr. Gaurav Sharma, Adv.
Mr. Naresh K. Sharma, AOR

Mr. Vinod Sharma, AOR
Mr. G. N. Reddy, AOR

Mr. Rushab Aggarwal, Adv.
Mr. Pashupathi Nath Razdan, AOR
Ms. Riddhima J Aggarwal, Adv.
Mr. Japnish Singh Bhatia, Adv.
Mr. Aashish Chojar, Adv.
Ms. Alka Chojar, Adv.

Mr. M. R. Shamshad, AOR

Mr. Shibashish Misra, AOR

Mr. Anuvrat Sharma, AOR

Mr. Naresh Kumar, AOR

Mr. K. Parameshwar, AOR
Ms. Arti Gupta, Adv.
Ms. Kanti, Adv.
Mr. Chinmay Kalgaonkar, Adv.
             5


Mr. Sahil Tagotra, AOR
Ms. Abhivyakti Banerjee, Adv.
Ms. Sakshi Garg, Adv.

Mr. Gaurav Agrawal, AOR

Mr. Raghvendra Kumar, AOR
Mr. Anand Kumar Dubey, Adv.
Mr. Maneesh Pathak, Adv.
Ms. Harsha Sharma, Adv.
Mr. Devvrat Singh, Adv.
Mr. Kailas U More, Adv.
Mrs. Nirmala D Borade, Adv.

Mr. P. I. Jose, AOR
Mr. Ravi Sagar, Adv.

Mrs. Naresh Bakshi, AOR

Mr. Siddhartha Chowdhury, AOR

Mr. G. Prakash, AOR

M/S. Plr Chambers And Co., AOR

Ms. Deepanwita Priyanka, AOR

Mr. Maibam Nabaghanashyam Singh, AOR
Mr. Ahanthem Henry, Adv.

Mr. Shrirang B. Varma, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.

Mr. Arun K. Sinha, AOR

Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.

Mr. Ranjan Mukherjee, AOR

Mr. Kaushal Yadav, AOR
Mr. Nandlal Kumar Mishra, Adv.
Dr. Ajay Kumar, Adv.
Mr. Abhishek Yadav, Adv.
Ms. Anila Bharti, Adv.
Mr. Ritul Tandon, Adv.
Mr. Arjun Raghuvanshi, Adv.
             6

Mr. Vipin Nair, AOR

Mr. Sumeer Sodhi, AOR
Mr. Dhruv Wadhwa, Adv.

Mr. Santosh Krishnan, AOR
Ms. Deepshikha Sansanwal, Adv.
Mr. Shaik Mohammed Haneef, Adv.

Dr. Manish Singhvi, Sr. Adv.
Ms. Shubhangi Agarwal, Adv.
Mr. Apurv Singhvi, Adv.
Mr. Milind Kumar, AOR

Mr. Gopal Singh, AOR

Mr. P.N. Ravindran, Sr. Adv.
Mr. T. G. Narayanan Nair, AOR
Ms. Swathi H. Prasad, Adv.

Mr. Shail Kumar Dwivedi, AOR
Mr. Anil K. Jha, AOR

Ms. Muskan Surana, Adv.
Ms. Astha Sharma, AOR

Mr. Nishe Rajen Shonker, AOR

Mr. Krishnanand Pandeya, AOR

Ms. K. Enatoli Sema, AOR
M/S. Parekh & Co., AOR
Mr. Ashok Mathur, AOR

Ms. Uttara Babbar, AOR
Ms. Sampriti Baksi, Adv.

Mr. Malak Manish Bhatt, AOR

Mr. Amit Anand Tiwari, A.A.G.
Mr. Sabarish Subramanian, AOR
Ms. Devyani Gupta, Adv.
Mr. Vishnu Unnikrishnan, Adv.
Mr. Naman Dwivedi, Adv.
Mr. C Kranthi Kumar, Adv.
Mr. Danish Saifi, Adv.
Ms. Tanvi Anand, Adv.

Mr. Rana Ranjit Singh, AOR
M/S. Corporate Law Group, AOR
Ms. Ruchi Kohli, AOR
             7

Ms. Preetika Dwivedi, AOR
Mr. Abhisek Mohanty, Adv.

Mr. Atul Sharma, AOR

Mr. Sri Harsha Peechara, Adv.
Mr. Duvvuri Subrahmanya Bhanu, Adv.
Ms. Pallavi, Adv.
Ms. Kriti Sinha, Adv.
Mr. Rajiv Kumar Choudhry, AOR

Mr. Jaideep Gupta, Sr. Adv.
Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee, Adv.
Mr. Rohit Bansal, Adv.
Ms. Kshitij Singh, Adv.

Mr. Merusagar Samantaray, AOR

Mr. Braj Kishore Mishra, AOR

Mr. Ardhendumauli Kumar Prasad, AOR

Mr. Omprakash Ajitsingh Parihar, AOR

Mr. Ajay Kumar Singh, AOR

Sayaree Basu Mallik, AOR

Ms. Purnima Krishna, AOR

Mr. Talha Abdul Rahman, AOR

Mr. Devashish Bharuka, AOR
Ms. Sarvshree, Adv.
Ms. Swati Mishra, Adv.

Mr. Sumeer Sodhi, AOR
Mr. Dhruv Wadhwa, Adv.

Mr. Somesh Chandra Jha, AOR

Mr. Surender Kumar Gupta, AOR
Ms. Sangeeta Sharma, Adv.

Mr. Dilip Annasaheb Taur, AOR

Mr. Ranjan Kumar, AOR

Mr. Sanjeev Malhotra, AOR

Ms. Sakshi Kakkar, AOR
                                          8

                        Mr. Abhimanya Rana, Adv.

                        Mr. Gaichangpou Gangmei, AOR

                        Mr. D.K. Thakur, Adv.
                        Mr. Tavleen Singh, Adv.
                        Mr. Bimlesh Kumar Singh, AOR


        UPON hearing the counsel the Court made the following
                               O R D E R

IA No. 26524/2023 and IA No. 26516/2023 1 The grievance of the applicants in the IAs is that they have been promoted as Members of the Uttar Pradesh Higher Judicial Service. The orders of posting have not been issued since 16 December 2022, when the promotions were notified.

2 Ms Preetika Dwivedi, counsel appearing on behalf of the High Court of Judicature at Allahabad, states that the files for issuing orders of posting of the applicants and similarly placed persons have been cleared by the Chief Justice of the High Court this morning and in pursuance of the directions of the Chief Justice, formal orders of posting shall be issued as expeditiously as possible. 3 This shall be done within a period of two weeks from the date of this order. 4 In view of the above position, the IAs stand disposed of. IA Nos 51919,51992 and 52071/23 5 Counsel appearing on behalf of the High Court of Judicature at Bombay states that he would file a short affidavit providing an updated status of the recruitments which have been made to the Judicial Service in the State in 2022 and 2023.

6 List the IAs on 6 November 2023.

9

Civil Appeal No(s).1867/2006 7 On the next date of listing, Mr Vijay Hansaria, amicus curiae is requested to address this Court with reference to the High Courts of Punjab and Haryana, Madhya Pradesh and Madras.

8 List the proceedings on 6 November 2023.

        (SANJAY KUMAR-I)                            (SAROJ KUMARI GAUR)
        DEPUTY REGISTRAR                            ASSISTANT REGISTRAR