Supreme Court - Daily Orders
Malik Mazhar Sultan vs U.P. Public Service Commission Through ... on 16 October, 2023
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ITEM NO.22 COURT NO.1 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).1867/2006
MALIK MAZHAR SULTAN & ANR. Appellant(s)
VERSUS
U.P. PUBLIC SERVICE COMMISSION
THROUGH ITS SECRETARY & ORS. Respondent(s)
(List Civil Appeal with I.A NO. 26516,26524,51919,51992 and
52071/23
IA No. 52071/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 26524/2023 - CLARIFICATION/DIRECTION
IA No. 26516/2023 - INTERVENTION APPLICATION
IA No. 51992/2023 - INTERVENTION/IMPLEADMENT
IA No. 51919/2023 - INTERVENTION/IMPLEADMENT)
Date : 16-10-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Appellant(s)
Mr. Ejaz Maqbool, AOR
For Respondent(s) Mrs. Aishwarya Bhati, A.S.G.
Mr. R Bala, Sr. Adv.
Mr. Pratyush Shrivastava, Adv.
Mrs. Swarumapa Chaturvedi, Adv.
Mrs. Chitrangda Rastaravara, Adv.
Mr. Arvind Kumar Sharma, AOR
(Amicus) Mr. Vijay Hansaria, Sr. Adv.
Ms. Kavya Jhawar, Adv.
Ms. Sneha Kalita, AOR
Mr. Lakshmi Raman Singh, AOR
Ms. Kamini Jaiswal, AOR
Signature Not Verified
Mr. Radha Shyam Jena, AOR
Digitally signed by
Sanjay Kumar
Date: 2023.10.16
17:57:52 IST
Reason:
Mr. Parijat Sinha, AOR
Mr. Narendra Kumar, AOR
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Mr. Krishnayan Sen, AOR
Mr. Anil Shrivastav, AOR
Mr. Kamal Mohan Gupta, AOR
Mr. Prakash Kumar Singh, AOR
Mr. Sibo Sankar Mishra, AOR
Mr. Satish Pandey, AOR
Mr. Akbar Ali, Adv.
Mr. Braj Kishore Mishra, Adv.
Mrs. Lalita Gupta, Adv.
Ms. Jai Jaimini Pandey, Adv.
Ms. Sadiya Shakeel, Adv.
Mr. Pradeep Kumar Dwivedi, Adv.
Mr. Shah Syed Samadur Rahman, Adv.
Mr. Anirudh Bankura, Adv.
Mr. Harendra Kumar Sharma, Adv.
Mr. Manmohan Shrma, Adv.
Mr. Samir Ali Khan, AOR
Mr. Pranjal Sharma, Adv.
Mrs. D. Bharathi Reddy, AOR
Ms. Adviteeya, Adv.
Mr. Arjun Garg, AOR
Mr. Aakash Nandolia, Adv.
Ms. Sagun Srivastava, Adv.
Ms. Shreya Bansal, Adv.
Mr. Aniket Singh, Adv.
Ms. A. Subhashini, AOR
Ms. Binu Tamta, AOR
M/S. Arputham Aruna And Co
Mr. Aravindh S., AOR
Mr. Abbas, Adv.
Mr. Shuvodeep Roy, AOR
Mr. Kabir Shankar Bose, Adv.
Mr. Deepayan Dutta, Adv.
Mr. Saurabh Tripathi, Adv.
Mr. Sunil Kumar Verma, AOR
Ms. G. Indira, AOR
Mr. Jatinder Kumar Bhatia, AOR
Mr. Vishnu Sharma, AOR
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Ms. Mrinal Gopal Elker, AOR
Mr. Siddhesh Shirish Kotwal, Adv.
Ms. Ana Upadhyay, Adv.
Ms. Manya Hasija, Adv.
Mr. Tejasvi Gupta, Adv.
Mr. Pawan Upadhyay, Adv.
Mr. Nirnimesh Dube, AOR
Mr. Suvendu Suvasis Dash, AOR
Mr. Ashok Kumar Singh, AOR
Mr. Pradeep Misra, AOR
Ms. S. Janani, AOR
Mr. Nidhesh Gupta, Sr. Adv.
Ms. Sharika Rai, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Rajkumari Divyasana, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Y. Raja Gopala Rao, AOR
Ms. Hemantika Wahi, AOR
Mr. T. V. Ratnam, AOR
Mr. M. Yogesh Kanna, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. R. Sathish, AOR
Ms. Asha Jain Madan, AOR
Mr. Abhijit Sengupta, AOR
Mr. T. Mahipal, AOR
Mr. Santosh Kumar - I, AOR
Mr. Jagjit Singh Chhabra, AOR
Mr. Ajay Pal, AOR
Mr. Mayank Dahiya, Adv.
Ms. Sugandh Rathor, Adv.
Mrs. Bina Gupta, AOR
Mr. Sunil Kumar Jain, AOR
Ms. Rashika Swarup, Adv.
Mr. Anandh Kannan N., AOR
Mr. Siddharth, AOR
Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Nishant Sharma, Adv.
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Mr. Akshay Subhash Jagtap, Adv.
Mr. Tushar D.bhelkar, Adv.
Mr. Swapnil Anil Walde, Adv.
Mr. K. K. Mohan, AOR
Mr. T. V. George, AOR
Mr. B. Balaji, AOR
Mr. Ashwani Kumar, AOR
Mr. Karan Bharihoke, AOR
Mr. Barun Kumar Sinha, A.A.G.
Mr. Rajiv Shanker Dvivedi, Adv.
Ms. Tulika Mukherjee, AOR
Ms. Aastha Shrestha, Adv.
Mr. Beenu Sharma, Adv.
Mr. Rushab Aggarwal, Adv.
Mr. Japneesh Singh Bhatia, Adv.
Ms. Ridhima Juneja Aggarwal, Adv.
Mr. Shailesh Madiyal, AOR
Mr. R. Nedumaran, AOR
Ms. Sumita Hazarika, AOR
Ms. Asha Gopalan Nair, AOR
Mr. Gaurav Sharma, Adv.
Mr. Naresh K. Sharma, AOR
Mr. Vinod Sharma, AOR
Mr. G. N. Reddy, AOR
Mr. Rushab Aggarwal, Adv.
Mr. Pashupathi Nath Razdan, AOR
Ms. Riddhima J Aggarwal, Adv.
Mr. Japnish Singh Bhatia, Adv.
Mr. Aashish Chojar, Adv.
Ms. Alka Chojar, Adv.
Mr. M. R. Shamshad, AOR
Mr. Shibashish Misra, AOR
Mr. Anuvrat Sharma, AOR
Mr. Naresh Kumar, AOR
Mr. K. Parameshwar, AOR
Ms. Arti Gupta, Adv.
Ms. Kanti, Adv.
Mr. Chinmay Kalgaonkar, Adv.
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Mr. Sahil Tagotra, AOR
Ms. Abhivyakti Banerjee, Adv.
Ms. Sakshi Garg, Adv.
Mr. Gaurav Agrawal, AOR
Mr. Raghvendra Kumar, AOR
Mr. Anand Kumar Dubey, Adv.
Mr. Maneesh Pathak, Adv.
Ms. Harsha Sharma, Adv.
Mr. Devvrat Singh, Adv.
Mr. Kailas U More, Adv.
Mrs. Nirmala D Borade, Adv.
Mr. P. I. Jose, AOR
Mr. Ravi Sagar, Adv.
Mrs. Naresh Bakshi, AOR
Mr. Siddhartha Chowdhury, AOR
Mr. G. Prakash, AOR
M/S. Plr Chambers And Co., AOR
Ms. Deepanwita Priyanka, AOR
Mr. Maibam Nabaghanashyam Singh, AOR
Mr. Ahanthem Henry, Adv.
Mr. Shrirang B. Varma, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Mr. Arun K. Sinha, AOR
Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
Mr. Ranjan Mukherjee, AOR
Mr. Kaushal Yadav, AOR
Mr. Nandlal Kumar Mishra, Adv.
Dr. Ajay Kumar, Adv.
Mr. Abhishek Yadav, Adv.
Ms. Anila Bharti, Adv.
Mr. Ritul Tandon, Adv.
Mr. Arjun Raghuvanshi, Adv.
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Mr. Vipin Nair, AOR
Mr. Sumeer Sodhi, AOR
Mr. Dhruv Wadhwa, Adv.
Mr. Santosh Krishnan, AOR
Ms. Deepshikha Sansanwal, Adv.
Mr. Shaik Mohammed Haneef, Adv.
Dr. Manish Singhvi, Sr. Adv.
Ms. Shubhangi Agarwal, Adv.
Mr. Apurv Singhvi, Adv.
Mr. Milind Kumar, AOR
Mr. Gopal Singh, AOR
Mr. P.N. Ravindran, Sr. Adv.
Mr. T. G. Narayanan Nair, AOR
Ms. Swathi H. Prasad, Adv.
Mr. Shail Kumar Dwivedi, AOR
Mr. Anil K. Jha, AOR
Ms. Muskan Surana, Adv.
Ms. Astha Sharma, AOR
Mr. Nishe Rajen Shonker, AOR
Mr. Krishnanand Pandeya, AOR
Ms. K. Enatoli Sema, AOR
M/S. Parekh & Co., AOR
Mr. Ashok Mathur, AOR
Ms. Uttara Babbar, AOR
Ms. Sampriti Baksi, Adv.
Mr. Malak Manish Bhatt, AOR
Mr. Amit Anand Tiwari, A.A.G.
Mr. Sabarish Subramanian, AOR
Ms. Devyani Gupta, Adv.
Mr. Vishnu Unnikrishnan, Adv.
Mr. Naman Dwivedi, Adv.
Mr. C Kranthi Kumar, Adv.
Mr. Danish Saifi, Adv.
Ms. Tanvi Anand, Adv.
Mr. Rana Ranjit Singh, AOR
M/S. Corporate Law Group, AOR
Ms. Ruchi Kohli, AOR
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Ms. Preetika Dwivedi, AOR
Mr. Abhisek Mohanty, Adv.
Mr. Atul Sharma, AOR
Mr. Sri Harsha Peechara, Adv.
Mr. Duvvuri Subrahmanya Bhanu, Adv.
Ms. Pallavi, Adv.
Ms. Kriti Sinha, Adv.
Mr. Rajiv Kumar Choudhry, AOR
Mr. Jaideep Gupta, Sr. Adv.
Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee, Adv.
Mr. Rohit Bansal, Adv.
Ms. Kshitij Singh, Adv.
Mr. Merusagar Samantaray, AOR
Mr. Braj Kishore Mishra, AOR
Mr. Ardhendumauli Kumar Prasad, AOR
Mr. Omprakash Ajitsingh Parihar, AOR
Mr. Ajay Kumar Singh, AOR
Sayaree Basu Mallik, AOR
Ms. Purnima Krishna, AOR
Mr. Talha Abdul Rahman, AOR
Mr. Devashish Bharuka, AOR
Ms. Sarvshree, Adv.
Ms. Swati Mishra, Adv.
Mr. Sumeer Sodhi, AOR
Mr. Dhruv Wadhwa, Adv.
Mr. Somesh Chandra Jha, AOR
Mr. Surender Kumar Gupta, AOR
Ms. Sangeeta Sharma, Adv.
Mr. Dilip Annasaheb Taur, AOR
Mr. Ranjan Kumar, AOR
Mr. Sanjeev Malhotra, AOR
Ms. Sakshi Kakkar, AOR
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Mr. Abhimanya Rana, Adv.
Mr. Gaichangpou Gangmei, AOR
Mr. D.K. Thakur, Adv.
Mr. Tavleen Singh, Adv.
Mr. Bimlesh Kumar Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
IA No. 26524/2023 and IA No. 26516/2023 1 The grievance of the applicants in the IAs is that they have been promoted as Members of the Uttar Pradesh Higher Judicial Service. The orders of posting have not been issued since 16 December 2022, when the promotions were notified.
2 Ms Preetika Dwivedi, counsel appearing on behalf of the High Court of Judicature at Allahabad, states that the files for issuing orders of posting of the applicants and similarly placed persons have been cleared by the Chief Justice of the High Court this morning and in pursuance of the directions of the Chief Justice, formal orders of posting shall be issued as expeditiously as possible. 3 This shall be done within a period of two weeks from the date of this order. 4 In view of the above position, the IAs stand disposed of. IA Nos 51919,51992 and 52071/23 5 Counsel appearing on behalf of the High Court of Judicature at Bombay states that he would file a short affidavit providing an updated status of the recruitments which have been made to the Judicial Service in the State in 2022 and 2023.
6 List the IAs on 6 November 2023.
9Civil Appeal No(s).1867/2006 7 On the next date of listing, Mr Vijay Hansaria, amicus curiae is requested to address this Court with reference to the High Courts of Punjab and Haryana, Madhya Pradesh and Madras.
8 List the proceedings on 6 November 2023.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
DEPUTY REGISTRAR ASSISTANT REGISTRAR