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State of Punjab - Section

Section 121 in The Punjab Motor Vehicles Rules, 1989

121. Levy of fees for supply of copies

. [Sections 93 and 96(2)(iii) and (xiii)] - The authority which passes an order to be appealed against under rule 120 shall, on an application by a person, give a certified copy of the order or any other relevant documents on payment of fee of rupees two per page.