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[Cites 0, Cited by 0] [Section 55A(1)] [Section 55A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55A(1)(a) in The M.P. Motor Vehicles Rules, 1994

(a)Registration marks from 1 to 9 in any series prevalent within the jurisdiction of Registering Authority, shall be reserved on payment of fee of Rs. 15,000/- (Rupees Fifteen Thousand) for each registration mark.