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State of Rajasthan - Section

Section 24 in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

24. Power to call information.

- Every dealer [and producer] [Inserted by Notification No. S.O. 65, dated 30.9.2015 (w.e.f. 27.8.80).] shall, when so required by general or special direction of Licensing Authority, furnish truthfully and to the best of his knowledge such particulars or information relating to any trade article, as may be required.