Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 205] [Entire Act] State of Uttar Pradesh - Subsection Section 205(a) in The United Provinces Tenancy Act, 1939 (a)on land which was let or granted to him by a landlord, for the purpose of planting a grove;