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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(1) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(1)The Government shall constitute an Expert Committee consisting of such members as may be specified by it to examine the application received under sections 6 and 7 for setting up of a Private University.