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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(a) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965

(a)The amount to be reimbursed under these rules shall be drawn from treasury on a salary bill [of] [Substituted vide O.G.E.No. 260 dated 6.3.2006.] the Member.