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[Cites 0, Cited by 3] [Entire Act]

State of Tamilnadu - Section

Section 5 in Tamil Nadu Money-Lenders Act, 1957

5. Change of place of business by money-lender.

- No money-lender shall change his place of business without previous notice to the licensing authority and without having the address of the new place of business duly endorsed on his licence.