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Madras High Court

B. Srinivasan vs The Union Of India on 20 December, 2019

Author: P.D. Audikesavalu

Bench: P.D. Audikesavalu

                                                                                   W.P. No. 32559 of 2019
                                                                                                      and
                                                                                 W.M.P. No. 32931 of 2019


                                      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED : 20.12.2019

                                                          CORAM

                                      THE HON'BLE MR. JUSTICE P.D. AUDIKESAVALU

                                                 W.P. No. 32559 of 2019
                                                           and
                                                W.M.P. No. 32931 of 2019


                      B. Srinivasan                                                ... Petitioner
                                                            -vs-

                      1. The Union of India,
                          Rep. By the Secretary to Government of India,
                          Ministry of Personnel Public Grievances and Pensions
                          Department of Personnel and Training,
                          North Block, Central Secretariat,
                          New Delhi – 110 001.

                      2. Member Secretary,
                         Department of Personnel and Training,
                         North Block, Central Secretariat,
                         New Delhi – 110 001.

                      3. Comptroller & Auditor General of India,
                         No.9, Deen Dayal Upadhay Marg,
                         New Delhi – 110 002.

                      4. The Principal Accountant General (G&SSA),
                         The Office of the Principal Accountant,
                         General (G&SSA) Tamil Nadu,
                         No.361, Anna Salai, Teynampet,
                         Chennai – 600 018.




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                                                                                  W.P. No. 32559 of 2019
                                                                                                     and
                                                                                W.M.P. No. 32931 of 2019


                      5. Tamil Nadu Accountants General's Office Staff
                          Co-operative Credit Society Limited,
                          Rep. By its Secretary,
                         No.361, Anna Salai, Teynampet,
                         Chennai – 600 018.
                      6. Mr. Venkataraman,
                         Returning Officer,
                         Tamil Nadu Accountants General's Office Staff,
                         Co-operative Credit Society Limited,
                         (MS.CS.CR/15/91)
                         No.361, Anna Salai, Chennai – 600 018.

                      7. Mrs. Sudhadevi Shankar,
                         The Office of the Accountant General (A&E) Tamil Nadu,
                         No. 361, Anna Salai, Teynampet,
                         Chennai – 600 018.

                      8. Mr. V. E. Kamalakannan,
                         The Office of the Accountant General (A& E) Tamil Nadu,
                         No.361, Anna Salai, Teynampet,
                         Chennai – 600 018.                                      ... Respondents


                      Prayer:   Writ Petition filed under Article 226 of the Constitution of India
                      praying to issue a Writ of Mandamus, directing the Second to Fourth
                      Respondents to implement the orders of the Sixth Respondent to consider
                      Petitioner representation dated 11.11.2019 to disqualify the candidates viz.,
                      (i) Sudhadevi Shankar; (ii) Mr. V. E. Kamalakannan and (iii) S. Thirumurugan,
                      from participating in the election to be held       on 26.11.2019 for the office
                      bearers of the Fifth Respondent Society.


                                   For Petitioner     : Mr. T. Velumani
                                   For Respondents    : Mr. V. Vijayshankar,
                                                        Standing Counsel (For R1 to R4)


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                                                                                  W.P. No. 32559 of 2019
                                                                                                     and
                                                                                W.M.P. No. 32931 of 2019


                                                        : Mr. S. S. Rajesh,
                                                          Standing Counsel (For R5, R7 to R9)

                                                        : Mrs. R. Nandhini
                                                          Standing Counsel (For R6)

                                                        ORDER

Mr. V. Vijay Shankar, Learned Standing Counsel takes notice for the First to Fourth Respondents and Mr. S. S. Rajesh, Learned Standing Counsel takes notice for the Fifth, Seventh to Nineth Respondents and Mrs. R. Nandhini, Learned Standing Counsel takes notice for the Sixth Respondent.

2. Learned Counsel for the Petitioner seeks permission of this Court to withdraw this writ petition and he has also made an endorsement in this petition to that effect.

3. In view of the endorsement made by the Petitioner this writ petition is dismissed as withdrawn. No cost. Consequently, connected miscellaneous petition is also closed.





                                                                                           20.12.2019

                      Index    : Yes/No
                      ssi




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1. The Union of India, Rep. By the Secretary to Government of India, Ministry of Personnel Public Grievances and Pensions Department of Personnel and Training, North Block, Central Secretariat, New Delhi – 110 001.

2. Member Secretary, Department of Personnel and Training, North Block, Central Secretariat, New Delhi – 110 001.

3. Comptroller & Auditor General of India, No.9, Deen Dayal Upadhay Marg, New Delhi – 110 002.

4. The Principal Accountant General (G&SSA), The Office of the Principal Accountant, General (G&SSA) Tamil Nadu, No.361, Anna Salai, Teynampet, Chennai – 600 018.

5. Tamil Nadu Accountants General's Office Staff Co-operative Credit Society Limited, Rep. By its Secretary, No.361, Anna Salai, Teynampet, Chennai – 600 018.

6. Mr. Venkataraman, Returning Officer, Tamil Nadu Accountants General's Office Staff, Co-operative Credit Society Limited, (MS.CS.CR/15/91) No.361, Anna Salai, Chennai – 600 018.

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7. Mrs. Sudhadevi Shankar, The Office of the Accountant General (A&E) Tamil Nadu, No. 361, Anna Salai, Teynampet, Chennai – 600 018.

8. Mr. V. E. Kamalakannan, The Office of the Accountant General (A& E) Tamil Nadu, No.361, Anna Salai, Teynampet, Chennai – 600 018.

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