Madras High Court
B. Srinivasan vs The Union Of India on 20 December, 2019
Author: P.D. Audikesavalu
Bench: P.D. Audikesavalu
W.P. No. 32559 of 2019
and
W.M.P. No. 32931 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 20.12.2019
CORAM
THE HON'BLE MR. JUSTICE P.D. AUDIKESAVALU
W.P. No. 32559 of 2019
and
W.M.P. No. 32931 of 2019
B. Srinivasan ... Petitioner
-vs-
1. The Union of India,
Rep. By the Secretary to Government of India,
Ministry of Personnel Public Grievances and Pensions
Department of Personnel and Training,
North Block, Central Secretariat,
New Delhi – 110 001.
2. Member Secretary,
Department of Personnel and Training,
North Block, Central Secretariat,
New Delhi – 110 001.
3. Comptroller & Auditor General of India,
No.9, Deen Dayal Upadhay Marg,
New Delhi – 110 002.
4. The Principal Accountant General (G&SSA),
The Office of the Principal Accountant,
General (G&SSA) Tamil Nadu,
No.361, Anna Salai, Teynampet,
Chennai – 600 018.
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W.P. No. 32559 of 2019
and
W.M.P. No. 32931 of 2019
5. Tamil Nadu Accountants General's Office Staff
Co-operative Credit Society Limited,
Rep. By its Secretary,
No.361, Anna Salai, Teynampet,
Chennai – 600 018.
6. Mr. Venkataraman,
Returning Officer,
Tamil Nadu Accountants General's Office Staff,
Co-operative Credit Society Limited,
(MS.CS.CR/15/91)
No.361, Anna Salai, Chennai – 600 018.
7. Mrs. Sudhadevi Shankar,
The Office of the Accountant General (A&E) Tamil Nadu,
No. 361, Anna Salai, Teynampet,
Chennai – 600 018.
8. Mr. V. E. Kamalakannan,
The Office of the Accountant General (A& E) Tamil Nadu,
No.361, Anna Salai, Teynampet,
Chennai – 600 018. ... Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus, directing the Second to Fourth
Respondents to implement the orders of the Sixth Respondent to consider
Petitioner representation dated 11.11.2019 to disqualify the candidates viz.,
(i) Sudhadevi Shankar; (ii) Mr. V. E. Kamalakannan and (iii) S. Thirumurugan,
from participating in the election to be held on 26.11.2019 for the office
bearers of the Fifth Respondent Society.
For Petitioner : Mr. T. Velumani
For Respondents : Mr. V. Vijayshankar,
Standing Counsel (For R1 to R4)
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W.P. No. 32559 of 2019
and
W.M.P. No. 32931 of 2019
: Mr. S. S. Rajesh,
Standing Counsel (For R5, R7 to R9)
: Mrs. R. Nandhini
Standing Counsel (For R6)
ORDER
Mr. V. Vijay Shankar, Learned Standing Counsel takes notice for the First to Fourth Respondents and Mr. S. S. Rajesh, Learned Standing Counsel takes notice for the Fifth, Seventh to Nineth Respondents and Mrs. R. Nandhini, Learned Standing Counsel takes notice for the Sixth Respondent.
2. Learned Counsel for the Petitioner seeks permission of this Court to withdraw this writ petition and he has also made an endorsement in this petition to that effect.
3. In view of the endorsement made by the Petitioner this writ petition is dismissed as withdrawn. No cost. Consequently, connected miscellaneous petition is also closed.
20.12.2019
Index : Yes/No
ssi
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http://www.judis.nic.in W.P. No. 32559 of 2019 and W.M.P. No. 32931 of 2019 To
1. The Union of India, Rep. By the Secretary to Government of India, Ministry of Personnel Public Grievances and Pensions Department of Personnel and Training, North Block, Central Secretariat, New Delhi – 110 001.
2. Member Secretary, Department of Personnel and Training, North Block, Central Secretariat, New Delhi – 110 001.
3. Comptroller & Auditor General of India, No.9, Deen Dayal Upadhay Marg, New Delhi – 110 002.
4. The Principal Accountant General (G&SSA), The Office of the Principal Accountant, General (G&SSA) Tamil Nadu, No.361, Anna Salai, Teynampet, Chennai – 600 018.
5. Tamil Nadu Accountants General's Office Staff Co-operative Credit Society Limited, Rep. By its Secretary, No.361, Anna Salai, Teynampet, Chennai – 600 018.
6. Mr. Venkataraman, Returning Officer, Tamil Nadu Accountants General's Office Staff, Co-operative Credit Society Limited, (MS.CS.CR/15/91) No.361, Anna Salai, Chennai – 600 018.
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7. Mrs. Sudhadevi Shankar, The Office of the Accountant General (A&E) Tamil Nadu, No. 361, Anna Salai, Teynampet, Chennai – 600 018.
8. Mr. V. E. Kamalakannan, The Office of the Accountant General (A& E) Tamil Nadu, No.361, Anna Salai, Teynampet, Chennai – 600 018.
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