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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Gujarat - Subsection

Section 77(1)(g) in The Gujarat Town Planning and Urban Development Act, 1976

(g)[ twenty per cent of the amount of the cost of infrastructure provided in the area adjacent to the area of the scheme as is necessary for the purpose of and incidental to the scheme.] [Clause (g) was inserted, by Gujarat 4 of 1986, Section 3 (b).]