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State of Goa - Section

Section 60 in The Goa, Daman and Diu (Excise Duty) Rules, 1964

60. Renewal of licence.

- For renewal of licence, the tapper shall follow the same procedure as prescribed in sub-rules (1), (2) and (3) of rule 56, filling in a declaration in Form E-17 at least 8 days before the expiry of the licence.