Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Telangana - Subsection

Section 29(4)(c) in Telangana Electricity Reform Act, 1998

(c)consider any representations or objections which are duly made and not withdrawn within 10 days of the receipt thereof.