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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(w) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(w)"promoter" means a person, company, firm, association or Co-operative society, as the case may be, by which, or by whom the building has been constructed;