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Union of India - Section

Section 35 in The Motor Vehicles (Driving) Regulations, 2017

35. Projection of loads.

(1)The driver shall at all times ensure that loads, including load restraints and loading equipment, in the vehicle are stowed and restrained in such manner that these cannot slip, fall over, roll around, fall off the vehicle or produce avoidable noise, even in an emergency braking situation or if the vehicle swerves suddenly.
(2)No driver shall drive in any public place a motor vehicle which is loaded in a manner which is likely to cause danger to any person.
(3)The load or any part thereof, or any other object in the vehicle shall not extend laterally beyond the sides of the body or to the front or to the rear, or exceed in height or weight the limits specified in the certificate of registration of the vehicle.