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State of Punjab - Section

Section 55 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

55.

An employee of the Corporation shall, on appointment, be eligible to the minimum of the scale (as referred to in Appendix 'A' to these Regulations) to which he is appointed and which will be considered as his substantive scale and to which he shall revert when he is not :-
(a)under suspension;
(b)on leave or deputation; or
(c)holding a temporary post or is officiating in another grade :
Provided the appointing authority may in consideration of special knowledge, training or experience, allow a higher initial start to any employee.