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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(2)
(a)Every officer authorized under sub-section (1) shall conduct the inspection and submit a report to the prescribed authority within seven days of completion of any inspection by him in such manner as may be prescribed.
(b)He shall record his observation or inspection note in the inspection book to be kept at the clinical establishment for this purpose.