Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Uttarakhand - Subsection Section 3(c) in Uttarakhand Anti Littering and Anti Spitting Act, 2016 (c)"Community Service" means cleaning, Sweeping, collecting litter, clearing graffiti from the walls, or any other tasks notified by the urban local body as community service;
