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[Cites 0, Cited by 0] [Section 29D] [Entire Act]

Union of India - Subsection

Section 29D(3) in Income Tax Rules, 1962

(3)The particulars under the third proviso to clause (i) of sub-section (3) of section 194C to be furnished by a contractor responsible for paying any sum to such sub-contractor shall be in Form No. 15J.