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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2)(d) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1990

(d)till the 31st day of March 1994, if the cultivating tenant has paid the third instalment of the one-third of the arrears of rent within the time specified in the said sub-section (2);