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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2)(d) in The Gujarat Khadi and Village Industries Act, 2006

(d)to conduct training centers and to train people thereat with a view to equipping them with the necessary knowledge for starling or carrying on khadi and village industries;