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State of Telangana - Section

Section 19 in Telangana Prohibition of Cow Slaughter and Animal Preservation Act, 1977

19. Repeals.

- The Andhra Pradesh (Telangana Area) (Slaughter of Animals) Act, 1950, (Act VII of 1950). and the Andhra Pradesh Prohibition of Cow Slaughter and Animal Preservation Ordinance, 1976, (Ordinance 23 of 1976). are hereby repealed.