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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(g) in The M.P. Government Central Libraries Rules, 1964

(g)Any person, whether a member or a visitor, using any mode of conveyance shall, on entering the premises of the library, park his conveyance at the specified place only and shall not leave it elsewhere. If a cycle stand is provided for, the cycle shall be kept there on payment of such charges as may be fixed by the Chief Librarian from time to time.