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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Goa - Subsection

Section 63(d) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(d)no structural alterations or repairs are made on any Part of the lifting appliances that affect the safety of such appliances without obtaining the opinion of the competent person to this effect.