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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(b) in The Copyright Rules, 1958

(b)alterations [* * *] [ The words " and omissions" omitted by G.S.R. 383(E), dated 5.5.1995 (w.e.f. 10.5.1995).], if any, which are proposed to be made for the adaptation of the work to the [sound recording] [Substituted by G.S.R. 383(E), dated 5.5.1995 (w.e.f. 10.5.1995). ];