Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Meghalaya - Subsection Section 10(3) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988 (3)Subject to sub-rule (1) and sub-rule (2), the meetings of the committee shall, as far as may be, governed by the rules applicable to the meetings of the Board.
