Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(8) in The Orissa Grid Code (OGC) Regulations, 2006

(8)Provided that when the frequency is higher than 50.5 Hz or falls below 49.5 Hz, the actual net injection and the scheduled despatch for that hour shall be regulated as specified at Section 5.3 (3) of the OGC.