Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 223(223)] [Section 223] [Entire Act] Union of India - Subsection Section 223(223)(a) in The Railway Protection Force Rules, 1987 (a)pertaining to cases in which theft or shortage memo has been issued orreceived; and