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[Cites 3, Cited by 0]

Karnataka High Court

Sri.Yashwantrao vs Smt.Shobha on 25 March, 2022

Author: Suraj Govindaraj

Bench: Suraj Govindaraj

                             -1-




                                     WP No. 105425 of 2016




     IN THE HIGH COURT OF KARNATAKA, DHARWAD
                          BENCH

       DATED THIS THE 25TH DAY OF MARCH, 2022

                          BEFORE
     THE HON'BLE MR JUSTICE SURAJ GOVINDARAJ
     WRIT PETITION NO. 105425 OF 2016 (GM-CPC)
BETWEEN:

1.    SRI.YASHWANTRAO S/O BAJIRAO PATIL
      AGE: 85 YEARS, OCC: AGRICULTURE AND PENSIONER
      R/O: KAGWAD, TQ: ATHANI
      DIST: BELAGAVI

                                                ...PETITIONER
(BY SRI. SIDHANTI PRASAD RAMESHRAO, ADVOCATE
AND SRI.RAMESH RAO, ADVOCATE)
AND:

1.    SMT.SHOBHA W/O DHARMANNA KUSNALE
      AGE: 42 YEARS, OCC: HOUSE HOLD
      R/O: FLAT NO: 002-B,
      PANHALGAD, H.T BOMBAY STAFFS CO-OP
      HOUSING SOCIETY (LTD)
      PO: IIT POWAI, MUMBAI-400076

2.    KUM.SUDHA D/O DHARMANNA KUSNALE
      AGE: 19 YEARS, OCC: HOUSE HOLD
      R/O: FLAT NO: 002-B,
      PANHALGAD, H.T BOMBAY STAFFS CO-OP
      HOUSING SOCIETY (LTD)
      PO: IIT POWAI, MUMBAI-400076

3.    SRI.SANTOSH S/O DHARMANNA KUSNALE
      AGE: 17 YEARS, OCC: STUDENT
                             -2-




                                       WP No. 105425 of 2016


     R/O: FLAT NO: 002-B,
     PANHALGAD, H.T BOMBAY STAFFS CO-OP
     HOUSING SOCIETY (LTD)
     PO: IIT POWAI, MUMBAI-400076

4.   KUM.SHARADA
     D/O DHARMANNA KUSNALE
     AGE: 15 YEARS, OCC: STUDENT
     R/O: FLAT NO: 002-B,
     PANHALGAD, H.T BOMBAY STAFFS CO-OP
     HOUSING SOCIETY (LTD)
     PO: IIT POWAI, MUMBAI-400076

5.   KUM.SHAILA
     D/O DHARMANNA KUSNALE
     AGE: 13 YEARS, OCC: HOUSE HOLD
     R/O: FLAT NO: 002-B,
     PANHALGAD, H.T BOMBAY STAFFS CO-OP
     HOUSING SOCIETY (LTD)
     PO: IIT POWAI, MUMBAI-400076

     THE RESPONDENTS NO: 3 TO 5
     BEING MINORS, ARE BEING REPRESENTED BY
     RESPONDENT NO:1,
     HEIR NATURAL GUARDIAN MOTHER

6.   SRI.GOPAL S/O ANNAPPA MALI
     AGE: 78 YEARS, OCC: AGRICULTURE
     R/O: KAGWAD, TQ: ATHANI
     DIST: BELAGAVI

7.   SRI.GOVIND S/O ANNAPPA MALI
     AGE: 76 YEARS, OCC: AGRICULTURE
     R/O: KAGWAD, TQ: ATHANI
     DIST: BELAGAVI

8.   SRI.BABURAO S/O TATOBA KOGANALLI
     AGE: 58 YEARS, OCC: AGRICULTURE
     R/O: KAGWAD, TQ: ATHANI
     DIST: BELAGAVI
                               -3-




                                          WP No. 105425 of 2016


9.   SRI.VASANT S/O BABURAO KALEKAR
     AGE: 68 YEARS, OCC: AGRICULTURE
     R/O: KAGWAD, TQ: ATHANI
     DIST: BELAGAVI

10. SRI.SANJAY S/O RAJARAM KALEKAR
    AGE: 61 YEARS, OCC: AGRICULTURE
    R/O: KAGWAD, TQ: ATHANI
    DIST: BELAGAVI

11. SRI.RAVINDRANATH
    S/O YASHWANT PATIL,
    AGE: 31 YEARS, OCC: AGRICULTURE
    R/O: KAGWAD, TQ: ATHANI
    DIST: BELAGAVI

                                                      ...RESPONDENTS
(BY SRI. VITTAL S TELI, ADVOCATE FOR R1-R5,
R6, 7, 9, 10, 11 ARE SERVED, R8 NOTICE DISPENSED WITH)



      THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO QUASH THE ORDER DATED
03.11.2015 VIDE ANNEXURE-F PASSED BY THE LEARNED 1ST
ADDITIONAL CIVIL JUDGE AND JMFC, ATHANI IN O.S.NO.683/2008.


     THIS PETITION COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:

                             ORDER

1. Registry has put up a note that the suit in O.S.No.683/2008, out of which the above petition arises, has been disposed of on 10.07.2021.

-4- WP No. 105425 of 2016

2. Hence the petition has been rendered infructuous and the same is dismissed as having become infructuous.

Sd/-

JUDGE SH