Delhi High Court - Orders
Arun Kumar Bagla vs M/S Scj Plastics Ltd on 7 November, 2025
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2165/2019 & CRL.M.A. 32848/2019
ARUN KUMAR BAGLA .....Petitioner
Through: Mr. Rohit Priya Ranjan and
Ms. Aayushi, Advocates
versus
M/S SCJ PLASTICS LTD .....Respondent
Through: Ms. Smita Maan, Advocate
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 07.11.2025
1. Arguments heard.
2. Judgment reserved.
NEENA BANSAL KRISHNA, J NOVEMBER 7, 2025 N This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/11/2025 at 21:42:06