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[Cites 0, Cited by 0] [Section 54(9)] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(9)(a) in The Jadavpur University Act, 1981

(a)the rules made by the former University for carrying out the provisions of the Jadavpur University Act, 1955 shall, subject to the provisions of sub-section (5), stand repealed and all authorities or bodies of the former University shall cease to function;